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Supreme Court - Daily Orders

Anand Arya vs Union Of India on 27 February, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.29                                   COURT NO.1                      SECTION PIL-W

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

                                   Writ Petition(s)(Civil)           No(s).   304/2018

     ANAND ARYA                                                                    Petitioner(s)

                                                            VERSUS

     UNION OF INDIA                                                                Respondent(s)

     (WITH IA No. 131361/2018 - INTERVENTION APPLICATION)

     WITH
     W.P.(C) No. 302/2020 (PIL-W)

     Date : 27-02-2023 These petitions were called on for hearing today.

     CORAM :                   HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                               HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)                     Mrs. Rebecca George, Adv.
                                           Mr. Rohit Kumar Singh, AOR
                                           Mr. Amartya Bhushan, Adv.
                                           Mr. Tushar Bhushan, Adv.
                                           Mr. Harsh Jain, Adv.

                                           Ms. Anitha Shenoy, Sr. Adv.
                                           Ms. Ayushma Awasthi, Adv.
                                           Ms. Namrata Sarah Caleb, Adv.
                                           Ms. Anuja Mishra, Adv.
                                           Ms. Shibani Ghosh, AOR

     For Respondent(s)                     Mr. Gurmeet Singh Makker, AOR
                                           Ms. Aakanksha Kaul, Adv.
                                           Ms. Archana Pathak Dave, Adv.
                                           Mr. Bhuvan Mishra, Adv.
                                           Ms. Aishwarya Bhati, A.S.G.
                                           Mr. Aman Sharma, Adv.
                                           Dr. Arun Kumar Yadav, Adv.

                                           Ms. Srishti Agnihotri, AOR

                           UPON hearing the counsel the Court made the following
                                                  O R D E R

Signature Not Verified Digitally signed by 1 Sanjay Kumar Date: 2023.02.27 17:45:27 IST List the petitions on 27 March 2023.

Reason:

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR