Supreme Court - Daily Orders
Anand Arya vs Union Of India on 27 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.29 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 304/2018
ANAND ARYA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(WITH IA No. 131361/2018 - INTERVENTION APPLICATION)
WITH
W.P.(C) No. 302/2020 (PIL-W)
Date : 27-02-2023 These petitions were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mrs. Rebecca George, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Amartya Bhushan, Adv.
Mr. Tushar Bhushan, Adv.
Mr. Harsh Jain, Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Sarah Caleb, Adv.
Ms. Anuja Mishra, Adv.
Ms. Shibani Ghosh, AOR
For Respondent(s) Mr. Gurmeet Singh Makker, AOR
Ms. Aakanksha Kaul, Adv.
Ms. Archana Pathak Dave, Adv.
Mr. Bhuvan Mishra, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Aman Sharma, Adv.
Dr. Arun Kumar Yadav, Adv.
Ms. Srishti Agnihotri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by 1 Sanjay Kumar Date: 2023.02.27 17:45:27 IST List the petitions on 27 March 2023.
Reason:(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR