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[Cites 0, Cited by 0] [Section 181(3)] [Section 181] [Entire Act]

State of Maharashtra - Subsection

Section 181(3)(i) in Maharashtra Housing and Area Development Act, 1976

(i)such of its powers and functions conferred or imposed on it by or under this Act to the Board or such other authority or any officer of the Authority or of the Board; or