Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 81 in Bihar Chaukidari Manual

81.

Printed receipt forms shall be sold by the Nazir at the charge of 8 annas 9 pies per book of 300 forms.Of this amount, annas three, pies six should be paid out of 10 per cent allowed to the collecting member (Rule 51), and the remainder out of the General Village Fund, as assessed under Section 13 of the Act.