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[Cites 0, Cited by 0] [Section 44A(3)] [Section 44A] [Entire Act]

State of Rajasthan - Subsection

Section 44A(3)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)record there his vote on the ballot paper by placing a cross mark 'X' with the instrument or article supplied for the purpose on or near the symbol of the candidate for whom he intends to vote;