Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Jagrat Adivasi Dalit Sangathan Thru. ... vs Shri Radhe Shyam Julania (Ias) / Shri P. ... on 1 February, 2017

                           CONC. No.595/2016
     01.02.2017

             Shri A. K. Chitale, learned Senior Counsel with Shri
     Amit Pardesi, learned counsel along with the petitioner - Ms.
     Madhuri Krishnaswami.
             Shri R. K. Mangal, learned GA for the respondent

Nos.1, 3 & 5 - State.

Shri Vivek Patwa, learned counsel for the respondent No.2.

Affidavit of respondent Nos.1, 3 & 5 has been filed. We grant further time to the petitioner to file counter affidavit, if any.

In the meanwhile, compliance of the order be made by the respondent Nos.1, 3 & 5 and compliance be filed on or before 07.02.2017.

List on 07.02.2017.




             (P. K. Jaiswal)                     (Virender Singh)
                 Judge                                 Judge
gp