Madhya Pradesh High Court
Jagrat Adivasi Dalit Sangathan Thru. ... vs Shri Radhe Shyam Julania (Ias) / Shri P. ... on 1 February, 2017
CONC. No.595/2016
01.02.2017
Shri A. K. Chitale, learned Senior Counsel with Shri
Amit Pardesi, learned counsel along with the petitioner - Ms.
Madhuri Krishnaswami.
Shri R. K. Mangal, learned GA for the respondent
Nos.1, 3 & 5 - State.
Shri Vivek Patwa, learned counsel for the respondent No.2.
Affidavit of respondent Nos.1, 3 & 5 has been filed. We grant further time to the petitioner to file counter affidavit, if any.
In the meanwhile, compliance of the order be made by the respondent Nos.1, 3 & 5 and compliance be filed on or before 07.02.2017.
List on 07.02.2017.
(P. K. Jaiswal) (Virender Singh)
Judge Judge
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