Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 11 in Calcutta Port (Pilotage) Act, 1948 11. Amendment of the Calcutta Pilots Act XII of 1859.- [Rep. by the Repealing and Amending Act, 1950 (35 of 1950), s.2 and Sch. I].
