Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 3 vs Reliance Ports And Terminals Ltd. on 20 November, 2020
Bench: Uday Umesh Lalit, S. Ravindra Bhat
ITEM NO.10 COURT NO.3 SECTION IX
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.14347/2020
(Arising out of impugned final judgment and order dated 19-11-2019
in ITA No.1034/2017 passed by the High Court Of Judicature At
Bombay)
THE PR. COMMISSIONER OF INCOME TAX 3 Petitioner(s)
VERSUS
RELIANCE PORTS & TERMINALS LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.77792/2020 – FOR CONDONATION OF
DELAY IN FILING)
Date : 20-11-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Balbir Singh, ASG
Ms. Niranjana Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay.
(MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2020.11.21 15:16:38 IST Reason: