Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in Rajasthan Para-medical Council Regulations, 2014

23. Contents of minutes.

- The minutes of each meeting shall contain such motions and amendments as have been moved and adopted. or negatived, with the names of the mover and the seconder, but without any comments and without any record of observations made by any member at the meeting.