Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17D] [Entire Act] Union of India - Subsection Section 17D(2) in The Wild Life (Protection) Act, 1972 (2)Every licence granted under this section shall specify the premises in which and the conditions, if any, subject to which the licensee shall carry on his business.
