Himachal Pradesh High Court
Mohammad Makhan & Ors. vs . State Of H.P. & Anr. on 7 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Mohammad Makhan & Ors. Vs. State of H.P. & Anr.
Cr. MMO No. 699/202307.07.2023 Present: Mr. Ajit Sharma, Advocate, for the .
petitioners.
Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 1.
Cr. MMO No. 699/2023 & Cr. MP No. 2399/2023 Notice. Mr. Raj Kumar Negi, learned Additional Advocate General, accepts service of notice on behalf of respondent No. 1. Let notice be issued to respondent No. 2 returnable within four weeks, on taking steps within three days.
As prayed, list on 28th August, 2023.
Cr. MP No. 2400/2023The application is disposed of with a direction to the applicants to file translated copy of Annexure CR-2 before the next date of hearing.
( Sushil Kukreja ) Judge 7th July, 2023 (raman) ::: Downloaded on - 07/07/2023 21:07:30 :::CIS