Supreme Court - Daily Orders
Vishnu Bhagwan Gupta vs State Of Rajasthan on 7 November, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.7 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8144/2014
(Arising out of impugned final judgment and order dated 13/03/2014
in CRLMP No. 2007/2012 passed by the High Court Of Rajasthan At
Jaipur)
VISHNU BHAGWAN GUPTA & ANR. Petitioner(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay and
office report)
Date : 07/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. M.L. Lahoty,Adv.
Mr. Paban K. Sharma,Adv.
Ms. Gargi B. Bharali,Adv.
Mr. Himanshu Shekhar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any merit in this special leave petition, which is hereby dismissed.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Mahabir Singh Date: 2014.11.07 16:47:14 IST Reason: