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Supreme Court - Daily Orders

Vishnu Bhagwan Gupta vs State Of Rajasthan on 7 November, 2014

Bench: T.S. Thakur, Adarsh Kumar Goel

  ITEM NO.7                               COURT NO.2                    SECTION II

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)                       No(s).   8144/2014

  (Arising out of impugned final judgment and order dated 13/03/2014
  in CRLMP No. 2007/2012 passed by the High Court Of Rajasthan At
  Jaipur)

  VISHNU BHAGWAN GUPTA & ANR.                                             Petitioner(s)

                                                  VERSUS

  STATE OF RAJASTHAN                                                      Respondent(s)

  (with appln. (s)                  for   exemption    from   filing   O.T.   and   stay   and
  office report)


  Date : 07/11/2014 This petition was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE T.S. THAKUR
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)                 Mr.   M.L. Lahoty,Adv.
                                    Mr.   Paban K. Sharma,Adv.
                                    Ms.   Gargi B. Bharali,Adv.
                                    Mr.   Himanshu Shekhar,Adv.

  For Respondent(s)

                      UPON hearing the counsel the Court made the following
                                               O R D E R

Heard.

We do not see any merit in this special leave petition, which is hereby dismissed.

(MAHABIR SINGH) (VEENA KHERA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Mahabir Singh Date: 2014.11.07 16:47:14 IST Reason: