Supreme Court - Daily Orders
Iqbal Ahmed (Dead) vs Abdul Shukoor on 27 October, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
1
ITEM NO.1 Court 5 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10458/2010
IQBAL AHMED (DEAD) & ANR. Appellant(s)
VERSUS
ABDUL SHUKOOR Respondent(s)
Date : 27-10-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant(s)
Mr. G. V. Chandrashekhar, Adv.
Ms. Apeksha D., Adv.
Mr. N.K. Verma, Adv.
Ms. Anjana Chandrashekar, AOR
For Respondent(s)
Mr. Pravin H. Parekh, Sr. Adv.
Mohammad Usman Siddique, Adv.
Ms. Aisha Siddiqui, Adv.
Ms. Sakeena Quidwai, Adv.
Mr. B.S. Randhawa, Adv.
Mohd. Asim, Adv.
Mr. Dhruv Kapoor, Adv.
Mr. Salman Khan, Adv.
Mr. Md. Farman, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing the application for bringing legal representatives on record of appellant No.1 and setting aside abatement is condoned.
Signature Not VerifiedDigitally signed by NEETU KHAJURIA Date: 2020.10.27 16:51:22 IST Reason: Application for bringing the legal representatives on record of appellant No.1 is allowed.
Cause title be amended accordingly. 2 The appeal to proceed for hearing as it is reported that settlement talks have failed.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)