Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 20 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

20. Obligation to Promote the Bank's interest.

- Every officer or employee shall serve the Bank honestly and faithfully, and shall use his utmost endeavour to promote the interest of the Bank and shall show courtesy and attention in all transactions and dealings with officers of Government, the Bank's constituents and customers.