Section 13(1)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)Necessary provision shall also be made for the circulation of vehicles gaining access to and from (7) the parking spaces and facilities and (ii) the premises, into the street.

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State of Tamilnadu - Subsection

Section 13(1)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974