Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(7) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Instructions, 2000 (7)The Advocate-General shall submit a fresh panel as called for under sub-instruction (6) in the same manner as above for consideration.
