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Union of India - Section

Section 154A in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

154A. [ Promotion to Lieutenant. [Substitued by S.R.o. 329, dated 2nd June, 1970]

- Officers who are specialising or have specialised as pilots and observers for employment in Naval Aviation and who are unable to obtain their Naval Watchkeeping Certificate, owing to the exigencies of the Service, may be promoted to the confirmed rank of Lieutenant, when due for such promotion. They shall not, however, be eligible for further promotion (Acting or confirmed) until and unless they obtain the Naval Watchkeeping Certificate which must be obtained by them within one year of becoming available for employment in the General Service.]