Section 16 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
16. Document etc. to be sent with a prisoner.
- The following documents shall be sent with each prisoner transferred :-(a)his warrant;(b)his descriptive roll;(c)separate lists of the Government and personal property accompanying him, and(d)his history-ticket written up to date.
