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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jharkhand - Subsection

Section 30(3) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

(3), 26-A, 42,49-Band 55 to 58 and the connected rules of the Indian Income-tax Act, 1922. Also the Indian Finance Acts of 1946 and subsequent years.B. Rural Economics with special reference to 'Bihar and Co-operative in India; Partnership account; Receipt and payment account and Income tax and expenditure account, Joint Stock Company accounts including amalgamation, absorption and reconstruction. Banking Accounts-100 Marks.C. Indian Currency and Commercial Banking operations; Partnership account; Receipt and payment account and income and expenditure account. Joint Stock Company accounts including amalgamation, absorption and reconstruction. Banking Account- 100 Marks.A candidate can take any two from the above three groups.