Delhi High Court - Orders
Dr. Ritu Arora & Anr vs M/S Karvy Comtrade Limited on 7 November, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 364/2023 & CM APPL. 23187-23188/2023
DR. RITU ARORA & ANR. ..... Appellants
Through: Mr. Hitesh and Mr. Amit,
Advocates.
versus
M/S KARVY COMTRADE LIMITED ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 07.11.2023 At the request of learned counsel for the appellants, two weeks' time is granted to take further steps for service upon the respondent.
List on 10.05.2024.
PRATEEK JALAN, J NOVEMBER 7, 2023 SS/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2023 at 23:52:55