Section 35 in Rajasthan Animal Husbandry Service Rules, 1963
35. Removal of doubt.
- If any doubt arises relating to the application and scope of these rules, it shall be referred to the Government in the [Department of Personnel] [Substituted 'Appointment Department' by Rajasthan vide Notification No. F. 1(3) DOP/(A-II)/72-d, dated 3.1.1971 w.e.f 17.2.1972.] whose decision thereon shall be final.
