Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(5) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019 (5)The minutes of meeting of the Board shall be recorded and maintained by the Member-Secretary of the Board.
