Section 15(2) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009
(2)The manner of inspection and the period of detention of the animal at the Check Post or at the Quarantine Camp for the purpose of inspection or for the administration of compulsory vaccination, the marking of animals and the form and manner in which permit for entry in respect of any animal may be issued, shall be such as may be prescribed by the State Government.
