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Rajasthan High Court - Jaipur

Rakesh Sharma S/O Shri B. L. Sharma vs Union Of India Through The Secretary on 31 October, 2018

Bench: Mohammad Rafiq, Goverdhan Bardhar

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

              D.B. Civil Writ Petition No.24484/2018
                                  With
      D.B. Civil Misc. Stay Application No.20339/2018


1.   Rakesh Sharma S/o Shri B. L. Sharma, Aged About 45
     Years, R/o A-6, Jda Flats, Lalkothi, Jaipur (Raj.) Presently
     Posted     As   Additional    Director,    Medical    And    Health
     Department, Jaipur
2.   Gaurav Bajad S/o Lt. Shri Heeralal Bajad, Aged About 48
     Years, R/o E-6, Gandhi Nagar, Jaipur (Raj.) Presently
     Posted As Additional Director, Hcm Ripa, Jaipur
3.   Sunil Bhati S/o Shri D. L. Bhati, Aged About 47 Years, R/o
     53A, Shri Ram Nagar, Golyawas, Jaipur (Raj.) Presently
     Posted As O.s.d., U.i.d. Project, Doit And C, Jaipur
4.   Girish Parashar S/o Shri Moolchandra Parashar, Aged
     About 55 Years, R/o F 22E, Sumer Nagar Ext. Mansarovar,
     Jaipur (Raj.) Presently Posted As Advisor (Pers.), Riico,
     Jaipur
5.   Ashu Chaudhary D/o Shri Dharampal Chaudhary W/o Shri
     Ajit Faujdar, Aged About 43 Years, R/o E-40, Sector 13,
     Malviya Nagar, Jaipur (Raj.) Presently Posted As Deputy
     Commissioner, Food, Civil Supplies And Consumer Forum
     And Ex-Officio Deputy Secretary To Government, Jaipur
6.   Kailash Chandra Yadav S/o Shri Lalu Ram Yadav, Aged
     About 47 Years, R/o 129, Sahyog Apartment, Tower-Iii,
     Vidyadhar Nagar, Sector-6, Jaipur (Raj.) Presently Posted
     As Joint Secretary To Government, Higher Education
     Department, Rajasthan, Jaipur
7.   Ramniwas Mehta S/o Lt. Shri Bhairun Ram Mehta, Aged
     About 52 Years, R/o Vill. Nandri, Post Renwal, District
     Jaipur (Raj.) Presently Posted As Joint Secretary To
     Government, Home (Police) Deptt., Jaipur
8.   Rajendra     Singh   Shekhawat       S/o    Shri     Anoop   Singh
     Shekhawat, Aged About 53 Years, R/o 10, Hanuman
     Nagar Ext., Khatipura, Jaipur (Raj.) Presently Posted As
     Joint Secretary To Government, Urban Development And
     Housing Department, Rajasthan, Jaipur
9.   Mukesh Kumar Sharma S/o Shri Rajendra Kr. Sharma,
                                    (2 of 5)                [CW-24484/2018]


      Aged     About     48    Years,    R/o     B-29,   Aashish   Vihar,
      Ramnagariya Road, Jagatpura, Jaipur (Raj.) Presently
      Posted    As     Joint   Secretary,      Chief   Secretary   Office,
      Rajasthan, Jaipur
10.   Sukhveer Saini S/o Shri Govind Ram Saini, Aged About
      47 Years, R/o 806, Unique Sanghi Apartment, Mahaveer
      Nagar, Jaipur (Raj.) Presently Posted As Joint Secretary To
      Government, Cooperative Department, Rajasthan, Jaipur
11.   Mahendra Kumar Khinchi S/o Shri Roopnarain Khinchi,
      Aged About 45 Years, R/o B-23, Devi Chiranjive Nagar,
      Near Mahesh Nagar, Jaipur (Raj.) Presently Posted As
      Joint Secretary To Government, D.o.p. (A-Iii), Rajasthan,
      Jaipur
12.   Shaheen Ali Khan S/o Shri Liaquat Ali Khan, Aged About
      46 Years, R/o 61, Kidwai Nagar, Imli Wala Phatak, Jaipur
      (Raj.) Presently Posted As Additional Commissioner (I),
      E.g.s., Jaipur
13.   Ajay Aswal S/o Shri J. P. Aswal, Aged About 45 Years, R/o
      J181M,    Sangram        Colony,      C-Scheme,     Jaipur   (Raj.)
      Presently Posted As Joint Secretary To Government,
      Medical And Health Department (Group-3) Rajasthan,
      Jaipur
14.   Sunil Sharma S/o Shri Damodar Prashad Sharma, Aged
      About 53 Years, R/o E-19, Gandhi Nagar, Jaipur (Raj.)
      Presently Posted As Joint Secretary To Government,
      D.o.p. (A-2/rules), Rajasthan, Jaipur
15.   Manish Goyal S/o Lt. Shri Suresh Chandra Goyal, Aged
      About 50 Years, R/o E-14, Gokhle Marg, C-Scheme, Jaipur
      (Raj.) Presently Posted As Special Asstt. To State Minister,
      Gopalan Department, Rajasthan, Jaipur (Shri Otaram
      Devasi)
16.   Jai Singh S/o Shri Hari Singh, Aged About 47 Years, R/o
      Ii/59, G.a.d. Flats, Behind Gandhi Nagar Club, Jaipur
      (Raj.) Presently Posted As Joint Secretary To Government,
      D.O.P. (A-Iii), Rajasthan, Jaipur
17.   Pushpa Satyani D/o Lt. Shri C. M. Satyani W/ O Shri Dr.
      Vijay Vasandani, Aged About 50 Years, R/o 2/61, G.A.D.
      Flats, Gandhi Nagar, Jaipur (Raj.) Presently Posted As
      L.A.O., S.E. Office, Irrigation Circle, Jhalawar
18.   Purusottam Sharma S/o Shri Devki Nandan Sharma, Aged
      About 44 Years, R/o E-735, Gandhi Nagar, Jaipur (Raj.)
                                       (3 of 5)                 [CW-24484/2018]


      Presently Posted As Joint Secretary To Government,
      D.o.p. (B), Rajasthan, Jaipur
19.   Avadhesh Singh S/o Shri Ram Krishan Singh, Aged About
      46 Years, R/o Flat No. 702, Krishnam, Plot No. B-79,
      Rajendra Marg, Bapu Nagar, Jaipur (Raj.) Presently Posted
      As Joint Secretary To Government, D.o.p. (A-III/comp.),
      Rajasthan, Jaipur
20.   Jagveer Singh S/o Shri Girraj Prasad, Aged About 45
      Years, R/o 82/39, Mansarovar, Jaipur (Raj.) Presently
      Posted As Joint Secretary To Government, Finance (Exp-
      Ii) Department, Jaipur
                                                              ----Petitioners
                                 Versus
1.    Union Of India Through The Secretary, Department Of
      Personnel And Training, North Block, New Delhi-110001
2.    State    Of   Rajasthan,        Through       The    Chief   Secretary,
      Government Of Rajasthan, Secretariat, Jaipur-302006
3.    The     Principal     Secretary,     Department        Of    Personnel,
      Government Of Rajasthan, Secretariat, Jaipur-302006
4.    Union Public Service Commission Through The Secretary,
      Dholpur House, Shahajahan Road, New Delhi-110069
5.    Shri Rajendra Singh Tanwar S/o Late Shri Malook Chand
      Tanwar, Aged About 47 Years, Resident Of 119, Ranjeet
      Nagar, Khatipura, Jaipur, Rajasthan. Presently Working As
      Director, Department Of Manpower, Jaipur
6.    Shri Naved Ali Zaidi S/o Shri M.a. Zaidi, Aged About 42
      Years, R/o 404, Golde Sapphire, Fateh Tiba, Aarsh Nagar,
      Jaipur-302004,          Presently          Working     As     Assistant
      Commissioner, Commercial Tax Department, Government
      Of Rajasthan, Jaipur
7.    Mahendra Kumar Parakh S/o Shri K. C. Jain, Aged About
      55 Years, R/o 502, Airport Residency, Ravindra Nagar-A,
      Jagatpura, Jaipur (Raj.) Presently Posted As Special Asstt.
      To Minister, Home, Justice, Home Guards, Civil Defence,
      Jail, Disaster Mngt. And Relief, Raj., Jaipur (Shri Gulab
      Chand Kataria)
8.    Hanuman Mal Dhaka S/o Shri Hari Ram Dhaka, Aged
      About 44 Years, R/o 121, Guru Jambheshwar Nagar-A,
      Lane No. 4, Gandhi Path, Jaipur (Raj.) Presently Posted
      As    Special       Assistant   To     State    Minister,     Revenue,
                                      (4 of 5)                  [CW-24484/2018]


        Colonisation, Sainik Kalyan, Rehabilitation, Jaipur City
        Rehabilitation And      Re-Settlement Department,               Jaipur
        (Shri Amraram)
9.      Jameel Ahmed Qureshi S/o Lt. Shri Abdul Rajjaq, Aged
        About 56 Years, R/o II/11, Gandhi Nagar, Government
        Quarters, Tonk Road, Jaipur (Raj.) Presently Posted As
        Special Asstt. To Minister, P.W.D., Transport Department,
        Jaipur (Shri Yunus Khan)
                                                           ----Respondents
For Petitioner(s)         :    Mr. Tanveer Ahamad



          HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
        HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

                                 Order

31/10/2018

This writ petition has been filed against the order passed by the Tribunal on 25.10.2018 in M.A./291/623/2018 filed by the applicants for their impleadment as party respondent in the O.A./291/494/2018, by which the Tribunal while allowing the application, ordered to implead the applicants as party respondents to the Original Application. The order dated 25.10.2018 also allowed M.A./291/642/2018 whereby the Tribunal permitted the amendment to be made in the Original Application, and the matter was ordered to be fixed on 13.11.2018 for reply to the amended Original Application.

The learned counsel for the petitioners submitted that despite the ban imposed by the Election Commission of India, the respondents are undertaking the exercise of promotion.

As per the own showing of the petitioners, they have already approached the Chief Election Officer and it is up to him to take a view about that. It is open to the petitioners to again approach (5 of 5) [CW-24484/2018] him. In so far as the prayer of the petitioners to pass the interim stay order is concerned, this court finds that the Tribunal has not passed any order either way on the prayer of the petitioners. The impugned order has merely fixed 13.11.2018 as the next date. We therefore do not deem it appropriate to consider the matter on merits and pass any interim order as the main matter is still pending before the Central Administrative Tribunal. However, considering the urgency expressed by the petitioners the court requires them to again approach the Tribunal by making appropriate application for early consideration of their prayer for appropriate interim order.

With that liberty to the petitioners, the writ petition is dismissed. This also disposes of the stay application. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J //Jaiman//53 Powered by TCPDF (www.tcpdf.org)