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Madhya Pradesh High Court

Nanhak @ Adityanath Gupta vs The State Of Madhya Pradesh on 1 July, 2021

Author: Rajeev Kumar Dubey

Bench: Rajeev Kumar Dubey

                                                                         1                                SA-1588-2020
                                               The High Court Of Madhya Pradesh
                                                           SA-1588-2020
                                             (NANHAK @ ADITYANATH GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       2
                                       Jabalpur, Dated : 01-07-2021
                                             Heard through Video Conferencing.
                                             Shri D.K. Khare, Advocate for the appellant.
                                             Shri Pradeep Dwivedi, PL for the respondent/State.

Record be called for. List immediately after receiving the record.

(RAJEEV KUMAR DUBEY) JUDGE m/-

Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2021.07.01 16:46:57 IST