Madhya Pradesh High Court
Nanhak @ Adityanath Gupta vs The State Of Madhya Pradesh on 1 July, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 SA-1588-2020
The High Court Of Madhya Pradesh
SA-1588-2020
(NANHAK @ ADITYANATH GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
2
Jabalpur, Dated : 01-07-2021
Heard through Video Conferencing.
Shri D.K. Khare, Advocate for the appellant.
Shri Pradeep Dwivedi, PL for the respondent/State.
Record be called for. List immediately after receiving the record.
(RAJEEV KUMAR DUBEY) JUDGE m/-
Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2021.07.01 16:46:57 IST