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State of West Bengal - Section

Section 272 in The Chandernagore Municipal Corporation Act, 1990

272. Police Officers to assist the Corporation, Mayor-in-Council, Chief Executive Officer, etc.

- It shall be the duty of every police officer in or outside Chandernagore [to assist the Mayor, the Mayor-in-Council, the Councillors,] [Words substituted by West Bengal Act 9 of 1994.] the Chief Executive Officer or any other officer or employee of the Corporation, in the exercise of the powers and discharge of the duties and the functions under this Act or any rule or regulation made thereunder as and when such assistance is called for.