Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45E] [Entire Act] NCT Delhi - Subsection Section 45E(5) in The Government Of National Capital Territory Of Delhi Act, 1991 (5)The head office of the Authority shall be at Delhi.
