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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(m) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(m)“recognised institution” means an institution specified in Schedule I which grants qualifications in occupational therapy, or, as the case may be, an institution specified in Schedule II which grants qualification in physiotherapy;