Supreme Court - Daily Orders
The District Collector Tirunelveli ... vs M/S V.V. Mineral on 4 January, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.41 COURT NO.4 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).2394/2017
THE DISTRICT COLLECTOR TIRUNELVELI DISTRICT Petitioner(s)
VERSUS
M/S V.V. MINERAL & ORS. Respondent(s)
(WITH IA No.136014/2017-EX-PARTE STAY)
Date : 04-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The transfer petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.01.05
16:59:49 IST
Reason: