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State of Rajasthan - Section

Section 55 in Rajasthan Panchayati Raj (Election) Rules, 1994

55. Bye election.

- Whenever the office of a Panch falls vacant and a bye-election is required to be held under Section 42, provisions of Rules 25 to 54 shall mutatis mutandis apply to every bye-election for filling such vacancy.[CHAPTER IVA [Inserted by the Rajasthan Panchayati Raj (Election) (Amendment) Rules, 2009, : Rajasthan Gazette Extraordinary Part-IVC (I) dated 24.11.2009 with effect form 24.11.2009.] Voting and Counting of Votes by Electronic Voting Machines for election of Panchas]