Calcutta High Court (Appellete Side)
Emeli Murmu vs Mrs. Snigdha Hembram on 21 November, 2025
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
12 jks 21.11.2025 CPAN 924 of 2025 In WPA 3916 of 2025 Emeli Murmu Vs. Mrs. Snigdha Hembram. Mr. Md. Kutubuddin ... ... for the applicant Mr. Sujit Sankar Koley ... ... for the contemnor Learned counsel appearing for the applicant is present.
Learned counsel appearing for the alleged contemnor prays three weeks time to file compliance report.
Let the compliance report be filed within three weeks from date.
Let this matter again appear in the list on 19 th December, 2025.
(Rajarshi Bharadwaj, J.)