Delhi High Court - Orders
M/S. Dabur India Ltd vs M/S Patanjali Ayurved Ltd on 14 May, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 821/2017 and IA No. 14304/2017
M/S. DABUR INDIA LTD ..... Plaintiff
Through Mr.Sudhir K. Makkar, Sr. Adv. with
Ms.Meenakshi Singh, Ms.Saumya Gupta, Mr.
Abhishek Caudhary and Ms.Kaanan Gupta, Advs.
versus
M/S PATANJALI AYURVED LTD. ..... Defendant
Through Mr.Simranjeet Singh, Mr.Rohan
Ahuja, Ms.Sonali Dhir, Mr.Sourabh Seth and
Ms.Rhea Dube, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.05.2019 Mr.Rajiv Nayyar, learned senior counsel for the defendant is not available today.
In the interest of justice, adjourned to 18.07.2019. No further adjournment will be granted.
JAYANT NATH, J MAY 14, 2019 rb