Section 10(4) in The M.P. Panchayat Nirvachan Niyam, 1995
(4)Copy of voters' list may be supplied to any person on payment of such fee as may be fixed by the Commission by a General or Special Order.] [Substituted by Notification No. F.1-40-95-XXII-P-2 dated 5-3-1999.]
