Madhya Pradesh High Court
Haridas Ahirwar vs The State Of Madhya Pradesh on 27 January, 2025
1 MCRC-3682-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3682 of 2025 (HARIDAS AHIRWAR Vs THE STATE OF MADHYA PRADESH ) Dated : 27-01-2025 Shri Ashish Kumar Kurmi - Advocate for applicant. Shri Akhilendra Singh - GA for State. Shri Rakshit Parmar - Advocate for objector.
As prayed for, list in the next week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 1/29/2025 1:15:38 PM