Section 350 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
350. corporation.
Publication in newspapers.- Whenever it is provided by this Act or by anyrule, bye-law or regulation made under it that notice shall be given by advertisement inthe local newspapers or that a notification or any information shall be published in thesame, such notice, notification or information shall be inserted in at least one English
