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Madras High Court

M.K. Velayudham vs May Lambert, Dinakaran Lambert, ... on 1 April, 2006

Author: M. Jaichandren

Bench: M. Jaichandren

ORDER
 

M. Jaichandren, J.
 

1. In view of the order passed in civil revision petition No. 2177 of 2005, this civil b2 revision petition is closed. Consequently, the connected civil miscellaneous petition is also closed. No costs.