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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(2)(a) in The Assam Co-operative Societies Rules, 1953

(a)have full control over the staff of the society with power to punish, suspend or dismiss any member thereof : provided that the power of dismissal shall be exercised with the previous concurrence of the administrative council or the managing body, as the case may be ;