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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(5)(h) in The Andhra Pradesh Value Added Tax Act, 2005

(h)[ every dealer liable to pay tax under sub-section (9) of Section 4 of the Act.] [Added by Act 10 of 2006, w.e.f. 1-12-2005.]