Bombay High Court
Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 21 March, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9767 OF 2018
Association Of Film And Video Editors, A ....PETITIONER
Trade Union Thru Rajendra Eknath Surve@yash
Eknath Surve
V/S
The State Of Maharashtra And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 21st March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 18/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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