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[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(2)(i) in The Navy (Pension) Regulations, 1964

(i)The Controller of Defence Accounts (Pensions) shall sanction the payment of the appropriate amount and intimate the particulars to the Base Supply Officer, Bombay.