Chattisgarh High Court
Lalji Tandon vs South Eastern Coalfields Ltd on 16 October, 2024
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HIGH COURT OF CHHATTISGARH AT BILASPUR
CHANDRAKANT
DEWANGAN
WPC No. 800 of 2017
Digitally signed
by
CHANDRAKANT
Lalji Tandon versus South Eastern Coalfields Ltd.
DEWANGAN
Date:
2024.10.16
13:23:31 +0530
Order Sheet
16/10/2024 Mr. Sanjay Agrawal, Counsel for the Petitioner.
Mr. Ghanshyam Patel, Counsel for the Respondents
No. 1 & 2.
Mr. Dilman Rati Minz, Govt. Advocate for the State/ Respondent No.3.
Counsel for the State/Respondent No.3 prays for three weeks' time more to file the return of this petition.
Time, as prayed for, is granted.
Post this matter after three weeks.
-Sd/-
(Sanjay S. Agrawal) Judge Chandrakant