Himachal Pradesh High Court
Dalel Singh vs . Dharam Singh on 7 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Dalel Singh Vs. Dharam Singh RSA No.604 of 2009 07.03.2022 Present: Mr. Ajay Sharma, Sr. Advocate, with Mr.Atharv Sharma, Advocate, for the appellant.
Mr. B. C. Verma, Advocate, for the respondent.
As prayed for, list after four weeks.
(Ajay Mohan Goel) Judge March 07, 2022 (Rishi) ::: Downloaded on - 07/03/2022 20:17:18 :::CIS