Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 561] [Entire Act] State of Uttar Pradesh - Subsection Section 561(9) in Rules under the United Provinces Excise Act, 1910 (9)The provisions of Rule 6, paragraph 560 (6) supra shall apply in regard to the deposit of security for due observance of the conditions of the licence.
