Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Tamilnadu - Subsection

Section 105(4)(b) in Tamil Nadu Maritime Board Act, 1995

(b)to advise the Board in respect of any scheme pertaining to development of any port;