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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(3) in The M.P. Jan Shiksha Adhiniyam, 2002

(3)The State Government shall develop prototype teaching learning materials and evaluation processes for the transaction of the curriculum and shall conduct public examination for certification at the prescribed stage of schooling. Quarterly and annual reports of the achievement of learners in terms of evaluation will be prepared by each school and presented to the respective Parent Teacher Association and the Education Committee who may if necessary suggest measures for remedial action and improvement.