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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3) in The Maharashtra Religious Endowments (Reconstruction on Resettlement Sites) Act, 1970

(3)The rules made under sub-section (2) may provide for powers of the competent authority for reconstructing the endowment, the installation of image of the deity, of any size, shape, architectural design and all matters incidental to, or connected with, the reconstruction of the religious endowment concerned.