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[Cites 0, Cited by 23] [Section 20(2)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(2)(d) in Telangana Education Act, 1982

(d)open new courses (certificate, diploma, degree, post-graduate degree courses, etc.) may make an application, within such period, in such manner and to such authority as may be notified for the grant of permission therefor.