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[Cites 0, Cited by 0] [Section 163B] [Entire Act]

State of Bihar - Subsection

Section 163B(3) in The Bihar Motor Vehicles Rules, 1992

(3)Format of the Pollution under control certificate. - The format of pollution under control certificate in triplicate shall be in Form PUC. It shall be rectangular in shape, with a measurement of 102 mm x 76 mm, colour shall be green with letters printed in red.