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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2)(b) in Assam State Acquisition of Zamindaries Act, 1951

(b)In other cases, twelve and half per cent of the amount shall be paid in cash and the balance shall be paid in cash or bonds or partly in cash and partly in bonds.