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State of Rajasthan - Section

Section 211 in The General Rules (Civil), 1986

211. Inspection of records by legal practitioner's clerks forbidden.

- Inspection of records by a legal practitioner's clerk is not permitted. A registered [or recognised] clerks may be permitted to assist a legal practitioner in his inspection. Such clerk must, however withdraw from the inspection room as soon as the legal practitioner ceases inspecting.