Andhra Pradesh High Court - Amravati
T.Nagarjuna Reddy,Anot vs Svims,Director,Vc,Tirupathi, 3 on 4 May, 2023
Author: D.Ramesh
Bench: D.Ramesh
THE HONOURABLE SRI JUSTICE D.RAMESH
WRIT PETITION No.4737 of 2016
ORDER:
On 27.04.2023, there was no representation for the petitioners. Hence, it is posted to today under the caption 'for dismissal'.
Even today also, there is no representation for the petitioners.
Hence, the Writ Petition is dismissed for non-prosecution. No costs.
Miscellaneous petitions pending, if any, in this Writ Petition shall stand closed.
_____________________ JUSTICE D.RAMESH Date : 04.05.2023 T PS 2 THE HONOURABLE SRI JUSTICE D.RAMESH WRIT PETITION No.4737 of 2016 Date: 04.05.2023 T PS